Gauhati High Court
Suditya Dash vs Tata Institute Of Social Science (Tiss) ... on 22 August, 2025
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GAHC010184822025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4737/2025
SUDITYA DASH
S/O DR. SATYA PRAKASH DASH, 54 YEARS,S/O LATE DR. SHREERAM
CHANDRA DASH, SENIOR ADVOCATE, ORISSA HIGH COURT, 52 SATYA
NAGAR, BHUBANESWAR-751007
VERSUS
TATA INSTITUTE OF SOCIAL SCIENCE (TISS) AND 2 ORS
V N PURAV MARG, DEONAR, MUMBAI-400088, REPRESENTED BY ITS
REGISTRAR
2:REGISTRAR
TATA INSTITUTE OF SOCIAL SCIENCE
V N PURAV MARG
DEONAR
MUMBAI-400088
3:THE CAMPUS DIRECTOR
TATA INSTITUTE OF SOCIAL SCIENCE
GUWAHATI
BEHIND ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY
GUWAHATI-78101
Advocate for the Petitioner : MR. M DUTTA, L DEKA,POOJA ROY
Advocate for the Respondent : R SARMAH(R-1,2,3), MR. D DAS SR. ADV (R-1,2,3),MR. K
MOHAMMED(R-1,2,3),MS S SHARMA(R-1,2,3)
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
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ORDER
Date : 22.08.2025 Heard Mr. L. Deka, learned counsel appearing for the petitioner. Also heard Mr. D. Das, learned senior counsel assisted by Ms. S. Sharma, learned counsel appearing for the respondents.
Mr. D. Das, learned senior counsel submits that a copy of the petition has been furnished to his office today in the morning in terms of the notice issued on 19.08.2025.
Accordingly, he seeks a short accommodation. In view of the above, re-list on 26.08.2025.
JUDGE Comparing Assistant