Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Madhya Pradesh - Subsection Section 29(c) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 (c)he is able to detect what is wrong in the event of the engine failing to start up or any accessory part to perform its proper duty;
