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Allahabad High Court

N.O.I.D.A. vs Pankaj Rai Kotra And Others on 15 April, 2015

Bench: Sudhir Agarwal, Anil Kumar Sharma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 699 of 1995
 

 
Appellant :- N.O.I.D.A.
 
Respondent :- Pankaj Rai Kotra And Others
 
Counsel for Appellant :- U.S. Awasthi,A.K. Misra,A.K. Yadav,Ajay Sharma,Amit Manohar
 
Counsel for Respondent :- Shiv Sagar Singh, M.D. Singh Shekhar
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Anil Kumar Sharma,J.

Appeal is dismissed.

For details, see our order of date passed in First Appeal No.737 of 1995 (NOIDA vs. Surendra Singh).

Order Date :- 15.4.2015 sc