Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(1) in The Maharashtra Nurses Act, 1966 (1)The Council shall, as soon as may be, constitute an Executive Committee consisting of the President ex officio, and such number of other members elected by the Council from amongst its members, as may be prescribed.
