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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3)(a) in First Statutes of the Rai University

(a)To advise the Governing Body on planning and development of the University, particularly in respect of the norms and standards of education, teaching and research in the University and ensure compliance of the same..