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Central Administrative Tribunal - Ernakulam

Dr Sreelekshmi S Vasan vs Labour And Employment (Ms) on 22 September, 2025

          CENTRAL ADMINISTRATIVE TRIBUNAL
                ERNAKULAM BENCH

            Original Application No. 180/00084/2025

           Monday, this the 22nd day of September, 2025.

CORAM:

 HON'BLE Mr. JUSTICE SUNIL THOMAS, JUDICIAL MEMBER
 HON'BLE Mrs. V. RAMA MATHEW, ADMINISTRATIVE MEMBER

      Dr. Sreelekshmi S Vasan, D/o. K.V. Sreenivasan,
      Aged 32 years, Hari Sri, Manakkara, Bharanikavu,
      Sasthamcottah, Kollam - 690 521.                 - Applicant

[By Advocates: Mr. B. Mohanlal, Ms. Preetha P.S, Mr. Abijith M
               Mr. Aswin V. Nair, Mr. Karthik J. Sekhar,]

               Versus

1.    Union of India represented by the Secretary to Government,
      Ministry of Labour & Employment,
      Sharamshakthi Bhavan, Raffi Marg, New Delhi - 110 001.

2.    The Director General, Employees State Insurance Corporation,
      Panchadeep Bhawan, C I G Marg, New Delhi - 110 002.

3.    The Deputy Director, Employees State Insurance Corporation,
      Panchadeep Bhawan, CIG Marg, New Delhi - 110 002.

4.    The Joint Director, Employees State Insurance Corporation,
      Panchdeep Bhawan, CIG Marg,
      New Delhi - 110 002.                            - Respondents

[By Advocates : Mr. Alfred Lionel Winston M, ACGSC (R-1)
                Mr. T.V. Ajayakumar (R-2 to 4)]
      The Original Application having been heard on 22.09.2025, the
Tribunal on the same day delivered the following:



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                                                     OA No. 180/00084/2025


                          O R D E R (Oral):

-

Per: Justice Sunil Thomas, Judicial Member When the matter was taken up, the learned Counsel for the applicant submitted that the applicant does not propose to pursue the matter.

Accordingly, permission is sought to withdraw the OA. Permitted.

2. Accordingly, the O.A is dismissed as withdrawn. No costs.


                     (Dated, 22nd September, 2025)




  V. RAMA MATHEW                             JUSTICE SUNIL THOMAS
ADMINISTRATIVE MEMBER                          JUDICIAL MEMBER


ax




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                                                       OA No. 180/00084/2025


                  List of Annexures in OA/180/84/2025
Annexure A-1-     The true copy of the Non-Creamy Layer Certificate

No:84525812 dated 06.04.2024 issued by the Tahsildar, Taluk Office, Kunnathoor to the Applicant.

Annexure A-2- The true copy of the Degree Certificate No:184 dated ni issued by the All India Institute of Medical Science, Patna to the Applicant.

Annexure A-3- The true copy of the certificate dated 08.01.2019 issued by the Dean, All India Institute of Medical Science, Patna to the Applicant.

Annexure A-4- The true copy of the Registration Certificate No: 69538 from the Registrar Travancore Cochin Council of Modern Medicine dated 11.02.2019 to the Applicant.

Annexure A-5- The true copy of the course certificate No:

GMCKTM/796/2023-B2 dated 06.08.20224 issue by the Principal, Government Medical College, Kottayam to the applicant.
Annexure A-6- The true copy of the relevant pages of the Select list dated 21.02.2024 published by the 3rd Respondent.
Annexure A-7- The true copy of the Bond executed by the applicant before the Government of Kerala dated 05.05.2022 for Senior Residency.
Annexure A-8- The true copy of the bond executed by the applicant before the Government of Kerala dated 05.05.2022.
Annexure A-9- The true copy of the memorandum No. 12014/1/2024- MED-VI dated 23.07.2024 issued by the 3rd Respondent to the applicant.
Annexure A-10- The true copy of the offer of acceptance submitted by the applicant dated 05.08.2024 to the 3 rd Respondent.
Annexure A-11- The true copy of the application dated 19.08.2024 submitted by the applicant and the track consignment of India Post.
A X 2025.09.25 16:11:51 SHERIN+05'30' 4 OA No. 180/00084/2025 Annexure A-12- The true copy of the memorandum A-12014/6/ 2024/MED-VI dated 29.01.2025 issued by the 4 th Respondent.
Annexure A-13- The true copy of the application dated 02.02.2025 submitted by the Applicant before the 2 nd Respondent and the postal receipt dated 03.02.2025.
Annexure A-14- The true copy of the office memorandum No. 13023/3/98-Estt.(L) (Vol.II) dated 26.10.2007 issued by the Government of India.
Annexure A-15- The true copy of the Memorandum No: A- 12011/6/2023- MED-VI dated 11.03.2024 and the proposed draft recruitment regulations issued by the 3rd Respondent.
Annexure A-16- The true copy of the order No. A/20/12/MISC-V/2013-चच 4 dated 15.10.2018 issued by the ESIC.

Annexure A-17- The true copy of the representation dated 09.02.2025 submitted by the applicant before the 1 st respondent and its postal receipt.

Annexure R2 (a)- True copy of the OM No. 35015/2/93 dated 09.08.1995 issued by the Government of India, Ministry of Personnel and Department of Personal and Training.

Annexure R2 (b)- True copy of the interim order dated 04.02.2025 of this Tribunal in O.A.49/2025.

Annexure R2 (c)- True copy of the interim order dated 06.02.2025 of this Tribunal in O.A.54/2025.

Annexure R2 (d)- True copy of the judgment dated 19.03.2025 of the Hon'ble High Court of Kerala in OP(CAT) No. 22/2025.

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