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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(2)(a) in Faridabad Complex Administration Building Rules, 1989

(a)Shall have clear height of at least 2.75 metres in every part from floor to ceiling. In case of air conditioned rooms, the height shall not be less than 2.4 metres measured from the surface of the floor to the lowest point of air conditioning duct or false ceiling; -