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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 22(4) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(4)The person associated as expert under sub-rule (1) may take part in the meetings of the Town Vending Committee, but such persons shall not have a right to vote in the meetings.