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State of Rajasthan - Section

Section 126 in The Rajasthan Distilleries Rules, 1977

126. Ledger for sophisticated spirit.

- The figures for column 1 of R.D. 14 will be obtained from register B.W.L. 5. Issue of plain spirit from the warehouse for sophistication either in cask at time of issue or in vat for subsequent issue, will, in the first place, be recorded in columns 5, 8, 9, 10 and 11 of register R.D. 11 the appropriate entries being made, thereafter in column 5 of register (R.D. 12) and columns 2 to 8 of this register (R.D. 14). Issues after sophistication will be recorded in columns 7, 8, 9, 10 and 13 of R.D. 11 and afterwards in the appropriate columns of this register (R.D. 14). The stock of sophisticated spirit remaining at the end of each month will be taken in accordance with paragraph 12 and a balance struck in this register.