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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(3) in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005

(3)Notice to members of the Auction Committee shall be given at least a week before the date fixed for meeting. Presence of at least four members including those mentioned in clauses (ii) and (v) of sub-rule (2) shall be essential in the meeting of Auction Committee.