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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Pepsu Townships Development Board Act, 1954

(2)The quorum necessary for the transaction of business at a meeting of the Board shall be three members :Provided that where the business to be transacted at any such meeting involves the preparation of any scheme under Chapter III, the quorum shall be four.