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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Mizoram - Subsection

Section 31(1)(g) in Mizoram Police Act, 2011

(g)two non-political persons (hereinafter referred to as "Independent Members") of proven reputation for integrity and competence in administration, law enforcement and security related matters to be appointed by the State Government.