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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(k) in The M.P. Public Health Act, 1949

(k)[one member practising the Ayurvedic or the Unani System of medicine to be elected by such body and in such manner as may be prescribed;] [Substituted by M.P. Act No. 23 of 1958.]