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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(d) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994

(d)fails to deliver to the Corporation of any person or body of persons specified by the Corporation, any assets, book; of accounts, registers or other documents in his possession, custody or control relating to the Power Station.