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[Cites 0, Cited by 20] [Entire Act]

Union of India - Section

Section 6 in The Notaries Act, 1952

6. Annual publication of lists of notaries.—

The Central Government and every State Government shall, during the month of January each year, publish in the Official Gazette a list of notaries appointed by that Government and in practice at the beginning of that year together with such details pertaining to them as may be prescribed.