Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(4) in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017 (4)For the purpose of carrying out its functions under this Act the Authority may requisition the services of any officer or employee with the approval of the State Government;
