Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act] Union of India - Subsection Section 52(3)(a) in The Rights of Persons with Disabilities Act, 2016 (a)restored to the custody of his or her parent, spouse or lawful guardian, as the case may be; or