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[Cites 0, Cited by 0] [Section 236(1)] [Section 236] [Entire Act]

State of Haryana - Subsection

Section 236(1)(b) in Haryana Municipal Corporation Act, 1994

(b)to put up a verandah, balcony, arch, connecting passage, sunshade, weather frame, canopy, a awning or other such structure or thing projecting from any storey over or across any street or portion thereof: