Section 8A(5)(a) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

[Cites 0, Cited by 0] [Section 8A(5)] [Section 8A] [Entire Act]

State of Tamilnadu - Subsection

Section 8A(5)(a) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(a)The provisions of this section shall apply to-

(i)the City of [Chennai];

(ii)the City of Madurai; and

(iii)the City of Coimbatore,