Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(e) in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979 (e)"managing committee" means the body of the individuals who are entrusted with the management of any privately managed recognised school;
