Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Kerala - Subsection Section 95(i) in Kerala Survey and Boundaries Rules, 1964 (i)The area of the fields for which the holders have supplied labour and survey marks, shall be deducted from total area dealt with;
