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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Tripura - Subsection

Section 113(b) in The Tripura Co-operative Societies Act, 1974

(b)a federal society with similar objects to which the cancelled society was eligible for affiliation or, where no federal society exists, any other society which may be notified in this behalf by the Government; and