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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(1) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(1)Any application made, appeal preferred or proceeding taken, under this Act by or against any person, may, in the event of his death, be continued by or against his legal representatives.