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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(1)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)Any service recipient including Patient or Patient Party whose individual rights are alleged to be violated; or (b) Any person(s), as a potential service recipient whose collective community rights are alleged to be violated; or (c) any organization acting in public interest.