Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 591(2)] [Section 591] [Entire Act]

State of Punjab - Subsection

Section 591(2)(e) in The Punjab Municipal Act, 1999

(e)the manner of allotment of seats by rotation to different wards under sub-section (6) of section 58;