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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(7)(a) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(a)the sub-soil and strata through which such trenches, pits or drillings pass;