Supreme Court - Daily Orders
Triyambak S.Hegde vs Sripad on 14 February, 2015
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ITEM NO. 32 LOK ADALAT NO.4 SECTION IIA
BEFORE THE SUPREME COURT LOK ADALAT HELD AT NEW DELHI
[Organised by National Legal Services Authority and
Supreme Court Legal Services Committee
UNDER SECTION 19 OF THE LEGAL SERVICES AUTHORITIES ACT, 1987]
PROCEEDINGS OF
CRIMINAL APPEAL NO. 849-850 OF 2011
TRIYAMBAK S.HEGDE Appellant (s)
VERSUS
SRIPAD Respondent(s)
Date: 14TH FEBRUARY, 2015 PRESENT HON'BLE MR. JUSTICE ANIL R.DAVE HON'BLE DR. JUSTICE ARIJIT PASAYAT HON'BLE MRS.JUSTICE GYAN SUDHA MISRA Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.03.27 06:58:51 IST Reason: 2 For Appellant(s) Mr. Yash Pal Dhingra, Adv.
For Respondent(s) Mr. Anuvrat Sharma, Adv.
Learned counsel for the appellant states that there are no instructions for any settlement. Place this matter before the Bench.
______________________J. (ANIL R.DAVE) ______________________J. (DR. ARIJIT PASAYAT) _______________________J. (GYAN SUDHA MISRA)