Supreme Court - Daily Orders
G. Mahimaiah vs Chief Manager/Authorized Officer, ... on 3 February, 2022
Bench: Vineet Saran, Sanjiv Khanna
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. 47 OF 2022
IN
SPECIAL LEAVE PETITION (C) NO. 8314 OF 2021
G. MAHIMAIAH PETITIONER(S)
VERSUS
CHIEF MANAGER/AUTHORIZED OFFICER,
STATE BANK OF MYSORE RESPONDENT(S)
O R D E R
Application for hearing of the review petition in the open Court is rejected.
We have gone through the review petition and the connected papers. We do not find any error, much less apparent, in the order impugned, warranting its reconsideration.
The review petition is, accordingly, dismissed.
...................J. (VINEET SARAN) ...................J. (SANJIV KHANNA) NEW DELHI;
FEBRUARY 03, 2022.
Signature Not Verified Digitally signed by Rajni Mukhi Date: 2022.02.04 15:03:31 IST Reason: ITEM NO.1001 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 47/2022 in SLP(C) No. 8314/2021 (Arising out of impugned final judgment and order dated 30-06-2021 in SLP(C) No. No. 8314/2021 passed by the Supreme Court Of India) G. MAHIMAIAH Petitioner(s) VERSUS CHIEF MANAGER/AUTHORIZED OFFICER, STATE BANK OF MYSORE Respondent(s) (FOR ADMISSION and IA No.82995/2021-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT Date : 03-02-2022 This matter was circulated today. CORAM : HON'BLE MR. JUSTICE VINEET SARAN HON'BLE MR. JUSTICE SANJIV KHANNA By Circulation UPON perusing papers the Court made the following O R D E R Application for listing review petition in open court is rejected.
The review petition is dismissed in terms of the signed order. Pending application(s), if any, stands disposed of accordingly.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS (Signed order is placed on the file)