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Chattisgarh High Court

M/S Parle Agro Private Limited vs State Of Chhattisgarh on 28 July, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                            WPT No. 188 of 2022
       M/s Parle Agro Private Limited Versus State Of Chhattisgarh




28/07/2022

Mr. H.C. Dharmadhikari, Advocate with Mr. Ashish Surana & Ms. Lalita S. Phadke, Advocates for the petitioner.

Mr. Amrito Das, Additional A.G. for the State.

As prayed by learned counsel for the petitioner, list this case on 26th August, 2022 along with WPT No.20 of 2021.

Sd/-

Narendra Kumar Vyas Judge Akhilesh