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Union of India - Section

Section 97 in The Motor Vehicles Act, 1988

97. Definition. - In this Chapter, unless the context otherwise requires, road transport service means a service of motor vehicles carrying passengers or goods or both by road for hire or reward.

[98. Chapter to override Chapter V and other laws. - The provisions of this Chapter and the rules and orders made thereunder shall have effect notwithstanding anything inconsistent therewith contained in Chapter V or in any other law for the time being in force or in any instrument having effect by virtue of any such law.]