Section 18(1) in Telangana Public Security Act, 1992
(1)The following Acts are hereby repealed:-(a)The Indian Criminal Law Amendment (Andhra Pradesh) (Andhra Area) Act, 1950 (Act XI of 1950); and(b)The Andhra Pradesh (Telangana Area) Public Security Act, 1348 F (Act XII of 1348F).
