Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(b) in Andhra Pradesh Tax on Professions, Trades, Callings and Employments Act, 1987 (b)within one month of the date of enrolment in respect of an assessee who is enrolled after the 31st May of a year; in the prescribed manner
