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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(2) in The Delhi Apartment ownership Act, 1986

(2)In all registration offices, a book called "Register of Deeds of Apartments under the Delhi Apartment Ownership Act, 1986" and an Index relating thereto shall be kept in such form and shall contain such particulars as may be prescribed.