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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(xii) in The Orissa Development Authorities Act, 1982

(xii)"Director" means the person appointed as Director of Town Planning, Orissa under Sub-section (1) of Section 3 of Orissa Town Planning and Improvement Trust Act, Orissa Act 10 of 1957;