Section 9(2)(vi) in The Delhi Preservation Of Trees Act, 1994

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NCT Delhi - Subsection

Section 9(2)(vi) in The Delhi Preservation Of Trees Act, 1994

(vi)is required in rural areas to be cut with a view to appropriating the wood or leaves thereof, or any part thereof for bone fide use for fuel, fodder, agricultural implements or other domestic use.

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NCT Delhi - Subsection

Section 9(2)(vi) in The Delhi Preservation Of Trees Act, 1994