Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Gujarat - Subsection Section 70(d) in The Gujarat Housing Board Act, 1961 (d)[ to set out the boundaries and the intended outlines of work] [Clause (d) was substituted for the original clause, by Gujarat 1 of 1973, section 46(1).],
