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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(3) in Basavakalyan Development Board Rules, 2005

(3)Every post under the Board, shall as far as practicable be filled by deputation of employees from the Government of Karnataka or the Union Government or the Government of any other State in India or of the employees of any autonomous body within the limits of India.