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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34A(18) in The Subsidiary Rules

(18)Remuneration for conducting grade examination of certain sub-assistant. - The lecturers of the Agra Medical School are entitled to the following remuneration for conducting the grade examinations of sub-assistant surgeons from district and municipal boards and from Rajputana:
(1) For marking each answer book in medicine, surgery, and medicaljurisprudence ... Re. 1 per book per subject.
(2) For conducting oral and practical examinations in medicine andsurgery ... Rs. 2 per candidate per subject.
(3) For conducting theviva voceexamination injurisprudence, hygiene, andmateria medica ... Re. 1 per candidate per subject.