Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Madhya Pradesh - Subsection Section 29(b) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 (b)he is able to dismantle motor engines and any accessory part of them, detecting excessive wear or other defect where it exists, and correctly re-assembles the parts;
