Supreme Court - Daily Orders
The State Of Odisha vs Manging Committee Of Bharati High ... on 3 April, 2018
ITEM NO.58 REGISTRAR COURT. 1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 214/2018
THE STATE OF ODISHA & ORS. Appellant(s)
VERSUS
MANGING COMMITTEE OF BHARATI HIGH SCHOOL & ORS. Respondent(s)
(IA No.115956/2017-CONDONATION OF DELAY IN FILING and IA
No.137097/2017-INTERVENTION APPLICATION and IA
No.137077/2017-INTERVENTION/IMPLEADMENT and IA
No.137680/2017-INTERVENTION/IMPLEADMENT and IA
No.138314/2017-INTERVENTION/IMPLEADMENT and IA
No.138873/2017-INTERVENTION/IMPLEADMENT and IA
No.138918/2017-INTERVENTION/IMPLEADMENT and IA
No.137087/2017-INTERVENTION/IMPLEADMENT and IA
No.137690/2017-INTERVENTION/IMPLEADMENT and IA
No.138319/2017-INTERVENTION/IMPLEADMENT and IA
No.138877/2017-INTERVENTION/IMPLEADMENT and IA
No.138921/2017-INTERVENTION/IMPLEADMENT and IA
No.137693/2017-INTERVENTION/IMPLEADMENT and IA
No.138322/2017-INTERVENTION/IMPLEADMENT and IA
No.138879/2017-INTERVENTION/IMPLEADMENT and IA
No.138925/2017-INTERVENTION/IMPLEADMENT and IA
No.137138/2017-INTERVENTION/IMPLEADMENT and IA
No.137867/2017-INTERVENTION/IMPLEADMENT and IA
No.138325/2017-INTERVENTION/IMPLEADMENT and IA
No.138890/2017-INTERVENTION/IMPLEADMENT and IA
No.138928/2017-INTERVENTION/IMPLEADMENT and IA
No.137659/2017-INTERVENTION/IMPLEADMENT and IA
No.137877/2017-INTERVENTION/IMPLEADMENT and IA
No.138329/2017-INTERVENTION/IMPLEADMENT and IA
No.138892/2017-INTERVENTION/IMPLEADMENT and IA
No.138931/2017-INTERVENTION/IMPLEADMENT and IA
No.137669/2017-INTERVENTION/IMPLEADMENT and IA
No.138303/2017-INTERVENTION/IMPLEADMENT and IA
No.138854/2017-INTERVENTION/IMPLEADMENT and IA
No.138895/2017-INTERVENTION/IMPLEADMENT and IA
No.138933/2017-INTERVENTION/IMPLEADMENT and IA
No.136227/2017-INTERVENTION/IMPLEADMENT and IA
No.137674/2017-INTERVENTION/IMPLEADMENT
Signature Not Verified
and IA
No.138309/2017-INTERVENTION/IMPLEADMENT
Digitally signed by
RUPAM DHAMIJA
Date: 2018.04.07
and IA
No.138866/2017-INTERVENTION/IMPLEADMENT
11:49:02 IST
Reason: and IA
No.138904/2017-INTERVENTION/IMPLEADMENT and IA
No.138936/2017-INTERVENTION/IMPLEADMENT and IA
No.137071/2017-INTERVENTION/IMPLEADMENT and IA
No.137677/2017-INTERVENTION/IMPLEADMENT and IA
Item No.58 -2-
No.138311/2017-INTERVENTION/IMPLEADMENT and IA
No.138868/2017-INTERVENTION/IMPLEADMENT and IA
No.138914/2017-INTERVENTION/IMPLEADMENT and IA
No.139174/2017-INTERVENTION/IMPLEADMENT and IA
No.139194/2017-INTERVENTION/IMPLEADMENT and IA
No.139196/2017-INTERVENTION/IMPLEADMENT and IA
No.139200/2017-INTERVENTION/IMPLEADMENT and IA
No.139203/2017-INTERVENTION/IMPLEADMENT and IA
No.139207/2017-INTERVENTION/IMPLEADMENT and IA
No.139212/2017-INTERVENTION/IMPLEADMENT and IA
No.139213/2017-INTERVENTION/IMPLEADMENT and IA
No.139219/2017-INTERVENTION/IMPLEADMENT and IA
No.139220/2017-INTERVENTION/IMPLEADMENT and IA
No.139222/2017-INTERVENTION/IMPLEADMENT and IA
No.139423/2017-INTERVENTION/IMPLEADMENT and IA
No.139428/2017-INTERVENTION/IMPLEADMENT and IA
No.139432/2017-INTERVENTION/IMPLEADMENT and IA
No.139437/2017-INTERVENTION/IMPLEADMENT and IA
No.139442/2017-INTERVENTION/IMPLEADMENT and IA
No.139448/2017-INTERVENTION/IMPLEADMENT and IA
No.139452/2017-INTERVENTION/IMPLEADMENT and IA
No.139457/2017-INTERVENTION/IMPLEADMENT and IA
No.139508/2017-INTERVENTION/IMPLEADMENT and IA
No.139513/2017-VAKALATNAMA AND MEMO OF APPEARANCE and IA
No.139517/2017-INTERVENTION/IMPLEADMENT and IA
No.139726/2017-INTERVENTION/IMPLEADMENT and IA
No.139730/2017-INTERVENTION/IMPLEADMENT and IA
No.139733/2017-INTERVENTION/IMPLEADMENT and IA
No.139735/2017-INTERVENTION/IMPLEADMENT and IA
No.139740/2017-INTERVENTION/IMPLEADMENT and IA
No.139743/2017-INTERVENTION/IMPLEADMENT and IA
No.139749/2017-INTERVENTION/IMPLEADMENT and IA
No.139752/2017-INTERVENTION/IMPLEADMENT and IA
No.139754/2017-INTERVENTION/IMPLEADMENT and IA
No.139759/2017-INTERVENTION/IMPLEADMENT and IA
No.139762/2017-INTERVENTION/IMPLEADMENT and IA
No.139764/2017-INTERVENTION/IMPLEADMENT and IA
No.139768/2017-INTERVENTION/IMPLEADMENT and IA
No.139772/2017-INTERVENTION/IMPLEADMENT and IA
No.901/2018-INTERVENTION/IMPLEADMENT and IA
No.907/2018-INTERVENTION/IMPLEADMENT and IA No.910/2018-VAKALATNAMA
AND MEMO OF APPEARANCE and IA No.912/2018-INTERVENTION/IMPLEADMENT
and IA No.919/2018-INTERVENTION/IMPLEADMENT and IA
No.924/2018-INTERVENTION/IMPLEADMENT and IA
No.22763/2018-INTERVENTION/IMPLEADMENT)
Date : 03-04-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr. Milind Kumar, AOR
Item No.58 -3-
For Respondent(s)
Mr. Ashok Panigrahi, AOR
Mr. A. Deb Kumar, Adv.
Mrs. A. Deepa, Adv.
Mr. Sudarsh Menon, AOR
For Intervenor
Mr. A.V.S. Raju, Adv.
Mr. Somanatha Padhan, SOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 11 have already filed counter affidavit.
Statement of case has not been filed by any of the parties. Stipulated time has already expired.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar 3.4.2018 rd