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Delhi High Court - Orders

Uno Minda Limited vs Westport Fuel System Italia S R L on 17 March, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~49
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     O.M.P.(I) (COMM.) 320/2022
                          UNO MINDA LIMITED                             ..... Petitioner
                                       Through:          Mr.    Mahip      Singh,     Mr.
                                                         Abhishek Lalwani and Mr.
                                                         Krishan Kumar, Advs.

                                            versus

                          WESTPORT FUEL SYSTEM ITALIA S R L ..... Respondent
                                      Through: Appearance not given

                          CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                            ORDER

% 17.03.2023 I.A. 5301/2023(Urgent Direction) Let the application be called again on 23.03.2023 i.e. the date already fixed.

YASHWANT VARMA, J. MARCH 17, 2023 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:20.03.2023 14:45:41