Delhi High Court - Orders
Uno Minda Limited vs Westport Fuel System Italia S R L on 17 March, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 320/2022
UNO MINDA LIMITED ..... Petitioner
Through: Mr. Mahip Singh, Mr.
Abhishek Lalwani and Mr.
Krishan Kumar, Advs.
versus
WESTPORT FUEL SYSTEM ITALIA S R L ..... Respondent
Through: Appearance not given
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 17.03.2023 I.A. 5301/2023(Urgent Direction) Let the application be called again on 23.03.2023 i.e. the date already fixed.
YASHWANT VARMA, J. MARCH 17, 2023 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:20.03.2023 14:45:41