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State of Maharashtra - Section

Section 339 in The City of Nagpur Corporation Act, 1948

339. Taking elephants along public streets. - Whoever, without a permit from the City Superintendent of Police or any other officer not below the rank of a Sub-Inspector of Police, authorised by him in this behalf or in contravention of the terms of such a permit takes an elephant along a street, shall be punished with fine which may extend to twenty rupees.