Section 37C in The University of Rajputana (Second Amendment) Act, 1950
37C. Minimum number of working days. - The Total number of working days in an academic year, exclusive of examination days, shall not be less than-
(a)180, in the case of degree colleges or post-graduate colleges; and(b)210, in the case of Intermediate Colleges and High Schools:(5)In Statute 3, the words "High school" shall be added after the word "Intermediate".
