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Supreme Court - Daily Orders

Meghna Nigam vs Kapil Goel on 14 March, 2014

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ITEM NO.19                  REGISTRAR COURT.2              SECTION XVIA


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR M.K. HANJURA

TRANSFER PETITION (CIVIL.) NO(s). 1988 OF 2013

MEGHNA NIGAM                                         Petitioner(s)

                   VERSUS

KAPIL GOEL                                           Respondent(s)

(With appln(s) for stay and office report )


Date: 14/03/2014    This Petition was called on for hearing today.


For Petitioner(s)     Ms. Soumi Kundu, Adv.
                       Mr. Chanchal Kumar Ganguli,Adv.


For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

The learned counsel for the petitioner is present. None for the respondent.

Await the return of the notice already issued to the sole respondent.

List on 16.4.2014.

|                            |                         | (M.K. HANJURA)      |
|am                          |                         |Registrar            |