Supreme Court - Daily Orders
Meghna Nigam vs Kapil Goel on 14 March, 2014
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ITEM NO.19 REGISTRAR COURT.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA
TRANSFER PETITION (CIVIL.) NO(s). 1988 OF 2013
MEGHNA NIGAM Petitioner(s)
VERSUS
KAPIL GOEL Respondent(s)
(With appln(s) for stay and office report )
Date: 14/03/2014 This Petition was called on for hearing today.
For Petitioner(s) Ms. Soumi Kundu, Adv.
Mr. Chanchal Kumar Ganguli,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The learned counsel for the petitioner is present. None for the respondent.
Await the return of the notice already issued to the sole respondent.
List on 16.4.2014.
| | | (M.K. HANJURA) | |am | |Registrar |