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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(2)(e) in The Goa, Daman and Diu Marine Fishing Regulation Act, 1980

(e)the form of application for registration of a vessel under section 12, the particulars which such application shall contain and the fees which shall accompany the application, the form of the certificate of registration and the form of the register referred to in sub-section (3) of that section, the manner in which the registration mark referred to in sub-section (4) of that section shall be displayed;