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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(k) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(k)"Colony Naib-Tehsildar" means an officer appointed by the State Government as such or a Naib-Tehsildar appointed under sub-clause (ii) of clause (c) of section 20 of the Rajasthan Land Revenue Act, 1956 (Rajasthan Act 15 of 1956); where the colonisation work is not operated by the Colonisation Department of the State Government;