Supreme Court - Daily Orders
Dr. Ram Suresh Rai vs Union Of India on 27 October, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.19 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26612/2017
(Arising out of impugned final judgment and order dated 12-04-2017
in WP No. 278/2014 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
DR. RAM SURESH RAI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With Interim Relief and IA No.88701/2017-EXEMPTION FROM FILING
O.T. and IA No.88698/2017-CONDONATION OF DELAY IN REFILING)
Date : 27-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Swetank Shantanu, AOR
Mr. Pratap Shanker,Adv.
Ms. Surbhi,Adv.
Ms. A. Shivani,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
The special leave petition is disposed of in terms of order passed by this Court in Dr. Piyush Awasthi & Anr. v. Union of India & Ors., SLP(C)NO.26625 of 2017, and connected matter.
Pending applications, if any, shall also stand disposed of.
Signature Not Verified(MAHABIR SINGH) Digitally signed by MAHABIR SINGH Date: 2017.10.28 (PARVEEN KUMARI PASRICHA) COURT MASTER 12:42:07 IST Reason: COURT MASTER