Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Pashu (Niyantran) Adhiniyam, 1976

(1)An order made under Section 4 shall-
(a)if it is an order of general nature or affecting a class of persons, be notified in the Official Gazette;
(b)if it is an order affecting an individual person or an individual corporation be served in the prescribed manner.