Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(b) in Occupational Safety, Health and Working Conditions Code, 2020

(b)Director General, Factory Advice Service and Labour Institutes, Mumbai- Member ex officio;