Patna High Court
The State Of Bihar & Ors vs Vikash Kumar Rajak & Ors on 7 March, 2017
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.780 of 2016
Arising out of
Civil Writ Jurisdiction Case No. 2835 of 2016
===========================================================
1. The State of Bihar
2. The Principal Secretary, Department of Food & Consumer Protection,
Government of Bihar, Patna.
3. The Secretary, Department of Food & Consumer Protection Government of
Bihar, Patna.
4. The Secretary-cum-Commissioner, Department of Finance, Government of
Bihar, Patna.
5. The Department of General Administration, Government of Bihar, Patna
through its Principal Secretary.
6. The I.T. Manager, Department of Food & Consumer Protection, Government of
Bihar, Patna.
.... .... Appellant/s
Versus
1. Vikash Kumar Rajak Son of Sri Sharwan Rajak Residen of Vill+PO-
Mohiuddin Nagar District Samastipur -848501
2. Abhishek Kumar, Son of Late Upendra Kumar Verma Resident of vill-Ramdatt
Patti, PO- Nemua P.S. Supaul District Samastipur -852130
3. Arjun Kumar, son of Nageshwar Singh, Resident of Vill- Karma, PO Amjhore ,
PS. Rohtas, District Rohtas.
4. Raman B. Singh Son of Sri Bijay Bahadur Singh Resident of Vill -Barej , P.S.-
Mohania District- Kaimur -821109
5. Sushil Pratap Singh Son of Sri Sidhnath Singh Resident of Chand Pali, PO-
Nagwan, PS- Simri District- Buxar.
6. Deepak Kumar, son of Sri Lakhan Mehra, Resident of Ward No. 20, Stadium
Road, District Madhubani -847211
7. Vijay Bahadur Sing Son of Late Chandrama Singh Resident of Vill - Bagaha
PO- Bagaha, P.S.- Rohtas, District Chandauli (U.P)
8. Lalan Kumar Choudhar Son of Sri Jagdish Choudhary Resident of Vill-
Pandararia, PO+ PS- Laherisarai, District Darbhanga.
9. Saroj Kumar, son of Sri Govind Ram, Resident of Vill- Khadauli, PO + PS-
Chenari, District- Rohtas.
10. Lalloo Kumar singh, Son of Sri Ghanshyam Singh, Resident of Vill+PO-
Amiyawar P.S.- Naskiganj District Rohtas.
11. Shashi Bhushan, son of Sri Umesh Prasad, Resident of Mohalla- Shyam Nagar,
Animal Hospital, Jehanabad -804408
12. Rambabu, son of Sri Vishnu Mahto, Resident of Vill+PO- Dhekahan P.S.-
Kesharia, District- East Champaran,.
13. Ganesh Kumar, son of Sri Gunilal Pandiat, Resident of Vill- Pariharpur PO-
Dhanchhoha, District- Saharsa- 852201
14. Rajiv Kumar, son of Sri Adity Singh, Resident of Vill & PO- Arhwan P.S.-
Wazirganj, District- Gaya - 805131
15. Amit Kumar, son of Sri Mahendra Prasad Choudhary, resident of P.O.+P.S.-
Jagdishpur, District- Bhojpur
16. Dwarika Prasad Sharma, son of Late Shyam Sunder Sharma, Resident of
Mohalla- Anand Mohalla- ward no. 10, PO- Jaynagar District- Madhubani -
Patna High Court LPA No.780 of 2016 dt.07-03-2017
2/4
847226
17. Md. Nesar Ahmad, son of Sri Md. Shaukat Ali, Resident of At + PO- Nokha,
District- Rohtas
18. Ram Kalyan Mandal, son of Sri Dharmannand Mandal Resident of Vil- Millik
Pahilagarh PS Kadva, District Kathiar.
19. Amrendra Kumar, son of Sri Ramniwas Singh, Resident of Vill- Gamharia PO-
Phulwar P.S- Raghunathpur Bazar, District- East Champaran.
20. Dinesh Dhari Singh, Son of Late Satanand Singh, Resident of Vill -Kalyanpur
PO- Paipura, P.S- Paliganj, District Patna.
21. Jai Prakash Maurya, Son of Sri Ramlochan Maurya, Resident of Vill-
Bhikhampur , PO- Akauni PS- Bhadohi, District- Bhadohi (U.P)
22. Laxmi Kant Rawani, son of Ram Saran Ram, Resident of Vill- Bardokhar PO-
Konad, District- Lakhisarai.
23. Deepak Kumar Gupta son of Sri Gopal Prasad Bhagat, resident of vill.-
Ramgarh, P.S. & P.O.- Ramgarh, District- Dumka
24. Sunil Kumar Dubey, son of Sri Sitaram Dubey, resident of At +PO- Kaser, PS-
Bhagwanpur, District- Kaimur
25. Kumar Manoj, son of Satyanarayan Prasad, resident of vill.- Dumuhan, PO-
Lalpur, PS- Kauyakole, District- Nawada- 805106
26. Sandeep Kumar Barnwal, son of Bhagwat Prasad Barnwal, resident of village-
Kargali, P.O.- Galwanti, District- Giridih
27. Laxmikant Rawani, Son of Ramsharan Ram, Vill.- Bardokhar, P.O.- Konad,
District- Lakhisarai
28. Nilesh Kumar, son of Late Rampravesh Sharma, Vill.- Pokhwan, P.O- Pandaul,
P.S.- Shakurabad, District- Jehanabad
29. Asif Iquebal, son of Sri Abdul Hafij, Vill- Bagaha Nagarwa, PO- Bagha, PS-
Ghorasahan, District- East Champaran, Bihar- 845315
30. Amresh Kumar, son of Sri Yadunandan Prasad Singh, Vill.- Madhoipur, PO +
PS- Kajra, District- Lakhisarai
31. Vijay Singh Chandel, Son of Sri Bechan Singh C/O- Bhuneshwar Singh, Sareya
Ward No. 13, District- Gopalganj
32. Sandip Kumar Pandey, Son of Late Satyanarayan Pandey, Vill + P.O.- Basahi,
P.S.- Janta Bazar, District- Chapra
33. Santosh Kumar, son of Sri Suresh Prasad Singh, resident of vill+ P.O.+P.S.-
Hathidah, District-Patna
34. Praveen Kumar, sonof Bimal Kishore Singh, resident of vill & P.O- Pachamba,
P.S- Singhaul, District- Begusarai
35. Ravindra Kumar Sharma, son of Sri Ramkishore Sharma, resident of vill._
Shahabad, PO- Gangapur, P.S.- Sultanganj, District- Bhagalpur
36. Anjani Kumar, Son of Sri Vijay Kumar Mandal, resident of vill+PO- Makwa,
PS- Asarganj, District- Munger
37. Nawin Kumar, son of Sri Keshav Prasad Mandal, resident of vill.- Baikunthpur,
PO- Gangapur, P.S- Sultanganj, District- Bhagalpur
38. Dhaneshwar Kumar, son of Sri Sahjanand Ray, resident of vill.- Rannuchak,
P.S.- Nathnagar, District- Bhagalpur
39. Vibhuti Kumar, Son of Sri Ramratna Singh, resident of vill.- Manjura, PO-
Lagma, P.S.- Sangrampur, District- Munger
40. Arvind Kumar, son of Sri Ramlochan Singh, resident of vill.- Naya Tola, PO-
Kahalgaon, District- Bhagalpur
41. Kumar Deepak son of Sri Dayasindhu Prasad, resident of vill- Sisai, PO-
Dhobani, PS- Lauria, District- West Champaran
42. Manoj Kumar, son of Sri Shiv Shankar Prasad, resident of Mohalla- Mission
Patna High Court LPA No.780 of 2016 dt.07-03-2017
3/4
Compound, PO + P.S.- Mission House, Mahadeva, District- Siwan
43. Dhirendra Kumar, son of Sri Bhuwaneshwar Lal Das, resident of vill+ PO-
Mahinam, PS- Baheda, District- Darbhanga
44. Pawan Kumar, son of Sri Surendra Choudhary, resident of Mohalla- Untal East
Lane, PO & P.S.- Jehanabad, District- Jehanabad
45. Niranjan Kumar, son of Sri Raj Kumar Prasad, resident of Mohalla- Naya Tola
Sangat, PO + P.S.- Bakhtiyarpur, District- Patna
46. Rakesh Ranjan, son of Indradeo Ram, resident of village- Matauli, PO- Sher,
PS- Sidhwalia, District- Gopalganj
47. Deepak Kumar, son of Sri Harimohan Das, resident of Suryavihar Colony,
Phase-II, PO- Ashiyana Nagar, PS- Rajivnagar, Patna
48. Prabhat Kumar, son of Late Birju Ram, resident of North Patel Nagar, Road
NO. 4, PO- Keshri Nagar, PS- Patliputra Nagar, Patna- 24, District- Patna
49. The Managing Director, Bihar State Food & Civil Supplies Corporation, Patna
.... .... Respondent/s
===========================================================
Appearance :
For the Appellant/s : Mr. Siddhartha Prasad
For the Respondent/s : Mr.
===========================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL JUDGMENT
(Per: HONOURABLE THE ACTING CHIEF JUSTICE ) Date: 07-03-2017 The present Letters Patent Appeal is directed against an interim order passed by the learned Single Bench on 22nd of February, 2016 whereby, operation of the order dated 2.2.2016 was stayed and the writ application was admitted for hearing. The impugned order was to post officials for a period of six months only.
Therefore, the operation of the order which was stayed has come to an end by efflux of time. Therefore, we do not find that any relief can be granted to the appellant in the present Letters Patent Appeal. In fact, the writ application appears to have been rendered infructuous.
Patna High Court LPA No.780 of 2016 dt.07-03-2017 4/4 In view of the said fact, the present Letters Patent Appeal is disposed of with direction that the writ application be listed for orders before the learned Single Bench.
(Hemant Gupta, ACJ) (Sudhir Singh, J) K.C.jha/-
U